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Bakhshish Kaur And Others vs Inder Singh And Others
2024 Latest Caselaw 6615 P&H

Citation : 2024 Latest Caselaw 6615 P&H
Judgement Date : 22 March, 2024

Punjab-Haryana High Court

Bakhshish Kaur And Others vs Inder Singh And Others on 22 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:042219

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH
                         218
                                                                             RSA-3141-1997 (O&M)
                                                                         Date of decision : 22.03.2024

                         Bakshish Kaur @ Shindo and Others                             ... Appellant(s)

                                                             Versus

                         Inder Singh and Others                                      ...Respondent(s)

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None for the appellants.

                                        Mr. Samuel Gill, Advocate for
                                        Mr. R.D. Bawa, Advocate for the respondents.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1997. Vide order dated 11.12.2023 notices were issued to the parties. As per the service report, appellant Nos.1 to 3 were not found residing at the given address. This is the only address which was given in the memo of parties and in the judgment and decree passed by the Trial Court and the First Appellate Court. No one has put in appearance on behalf of the appellants.

2. In view thereof, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.



                         22.03.2024                                             (ALKA SARIN)
                         Ankur                                                     JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this judgment/order.

 
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