Gurcharan Kaur And Another vs Harjit Kaur
2024 Latest Caselaw 6608 P&H

Punjab-Haryana High Court

Gurcharan Kaur And Another vs Harjit Kaur on 22 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                      2024:PHHC:042292
                            225
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                           RSA-3412-1997 (O&M)
                                                                           Date of decision : 22.03.2024

                            Gurcharan Kaur & Anr.                                           ... Appellant(s)
                                                                 Versus
                            Harjit Kaur                                                   ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :       None.



                            ALKA SARIN, J. (ORAL)

1. Vide order dated 19.12.2023 notices were issued to the parties.

As per the office report notices issued to the appellants have been received

back unserved with the report that they have left the house about 24-25 years

ago. This is the only address which was given in the memo of parties as well

as in the judgments and decrees of both the Courts. In view thereof, this

Court is left with no other option but to dismiss the present appeal for non-

prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            22.03.2024                                       ( ALKA SARIN )
                            Yogesh Sharma                                         JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.