Hazara Singh vs Hussan Singh
2024 Latest Caselaw 6607 P&H

Punjab-Haryana High Court

Hazara Singh vs Hussan Singh on 22 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                      2024:PHHC:042291
                            223
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                           RSA-3388-1997 (O&M)
                                                                           Date of decision : 22.03.2024

                            Hazara Singh and Another                                        ... Appellant(s)
                                                                 Versus
                            Hussan Singh and Another                                      ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :       None.



                            ALKA SARIN, J. (ORAL)

1. Vide order dated 19.12.2023 notices were issued to the parties.

As per the office report the appellants remain unserved due to incomplete

address. Respondent Nos.1 and 2 also remain unserved as they were not

found residing at the given address. No one has put in appearance on behalf

of the appellants also. This is the only address which was given in the memo

of parties as well as in the judgments and decrees of both the Courts. In view

thereof, this Court is left with no other option but to dismiss the present

appeal for non-prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            22.03.2024                                       ( ALKA SARIN )
                            Yogesh Sharma                                         JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.