Malan Bai vs Shanti Devi
2024 Latest Caselaw 6606 P&H

Punjab-Haryana High Court

Malan Bai vs Shanti Devi on 22 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                         2024:PHHC:042293
                            229
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                             RSA-464-1999 (O&M)
                                                                             Date of decision : 22.03.2024

                            Malan Bai                                                          ... Appellant(s)
                                                                   Versus
                            Shanti Devi and Others                                            ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :       Mr. Mani Ram Verma, Advocate
                                            for the legal representatives of the appellant.

                                            Mr. Sumeet Jain, Advocate for respondent No.1.



                            ALKA SARIN, J. (ORAL)

1. Mr. Mani Ram Verma, Advocate has put in appearance on

behalf of the legal representative of the appellant and has filed his

vakalatnama, which is taken on record. He states that the present appeal has

since been rendered infructuous as the disputed property has been purchased

by the legal representative of the appellant.

2. Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

                            22.03.2024                                       ( ALKA SARIN )
                            Yogesh Sharma                                         JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.