Wednesday, 03, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Utsuk Dairy Private Limited And Another vs Sukhbir Singh
2024 Latest Caselaw 6529 P&H

Citation : 2024 Latest Caselaw 6529 P&H
Judgement Date : 21 March, 2024

Punjab-Haryana High Court

Utsuk Dairy Private Limited And Another vs Sukhbir Singh on 21 March, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                                              2024:PHHC: 041282


                                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                    CHANDIGARH

             202-C                                                   CRM-M-20314-2022
                                                                     Date of decision: 21.03.2024

               UTSUK DAIRY PVT. LTD. AND ANR                             .... PETITIONER(S)

                                                             VERSUS

             SUKHBIR SINGH                                                    ...RESPONDENT(S)

             CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

             Present:                 Mr. Vipul Aggarwal, Advocate for
                                      Mr. Vivek Khatri, Advocate
                                      for the petitioner(s).

                                      Mr. D.S. Punia, Advocate
                                      for the respondent.

                       ****
             JASJIT SINGH BEDI, J. (Oral)

As the parties have entered into a compromise, the learned

counsel for the petitioner(s) seeks permission to withdraw the present

petition.

Ordered accordingly.

(JASJIT SINGH BEDI) JUDGE 21.03.2024 Kusum

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter