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M/S Utsuk Dairy Pvt. Ltd. And Anr vs Sukhbir Singh
2024 Latest Caselaw 6528 P&H

Citation : 2024 Latest Caselaw 6528 P&H
Judgement Date : 21 March, 2024

Punjab-Haryana High Court

M/S Utsuk Dairy Pvt. Ltd. And Anr vs Sukhbir Singh on 21 March, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                                                2024:PHHC: 041267


                                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                    CHANDIGARH

             202                                        CRM-M-8718-2022
                                                        Date of decision: 21.03.2024

               M/S UTSUK DAIRY PVT. LTD. AND ANR                               .... PETITIONER(S)

                                                             VERSUS

             SUKHBIR SINGH                                                     ...RESPONDENT(S)

             CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

             Present:                 Mr. Vipul Aggarwal, Advocate for
                                      Mr. Vivek Khatri, Advocate
                                      for the petitioner(s).

                                      Mr. D.S. Punia, Advocate
                                      for the respondent.

                       ****
             JASJIT SINGH BEDI, J. (Oral)

As the parties have entered into a compromise, the learned

counsel for the petitioner(s) seeks permission to withdraw the present

petition.

Ordered accordingly.

(JASJIT SINGH BEDI) JUDGE 21.03.2024 Kusum

Whether speaking/reasoned Yes/No Whether Reportable Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD

 
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