Monsanto Chemicals Of India Ltd vs Smt. Chanwant Kaur Etc
2024 Latest Caselaw 6526 P&H

Punjab-Haryana High Court

Monsanto Chemicals Of India Ltd vs Smt. Chanwant Kaur Etc on 21 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:041589

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        148                                           CR No.3742 of 1993
                                                                      Date of Decision : 21.03.2024


                        Monsanto Chemicals of India Ltd.                                 ....Petitioners

                                                           VERSUS

                        Smt. Chanwant Kaur and Others                                   ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :     None.

                        ALKA SARIN, J. (Oral)

1. The present is a fully burnt case and there is no record available

pertaining to present petition. The Registry has not been able to reconstruct

the file despite best efforts.

2. In view of the above, this Court is left with no other option but

to dismiss the present revision petition for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

( ALKA SARIN ) 21.03.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment