Amit Kumar Sharma vs Oriental Ins. Co. And Anr
2024 Latest Caselaw 6523 P&H

Punjab-Haryana High Court

Amit Kumar Sharma vs Oriental Ins. Co. And Anr on 21 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:041485

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         231                                              FAO-2967-2008 (O&M)
                                                                          Date of Decision : 21.03.2024

                         AMIT KUMAR SHARMA                                                  .... Appellant
                                                            VERSUS
                         ORIENTAL INS. CO. & ANR.                                        .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None for the appellant.
                                        Mr. Suvir Dewan, Advocate for respondents No.1 and 2.



                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 2008 and is a partially

burnt case. No one has appeared on behalf of the appellant despite the

counsel being duly informed by the Registry. It appears that the appellant is

not interested in pursuing the present appeal.

2. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives. Pending applications, if any, also stand disposed off.

                         21.03.2024                                             (ALKA SARIN)
                         Aman Jain                                                 JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: Yes/No







integrity of this judgment/order.