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Rajinder Kumar Contractor vs State Of Haryana And Others
2024 Latest Caselaw 6521 P&H

Citation : 2024 Latest Caselaw 6521 P&H
Judgement Date : 21 March, 2024

Punjab-Haryana High Court

Rajinder Kumar Contractor vs State Of Haryana And Others on 21 March, 2024

Author: Suvir Sehgal

Bench: Suvir Sehgal

                                    Neutral Citation No:=2024:PHHC:040914



                                                              2024:PHHC:040914
              IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                           CHANDIGARH

(122-6)                                             ARB-555-2023
                                                    Date of Decision:- 21.03.2024

RAJINDER KUMAR CONTRACTOR                                      ...PETITIONER

                                                     VERSUS

STATE OF HARYANA AND OTHERS                                    ...RESPONDENTS


CORAM: HON'BLE MR. JUSTICE SUVIR SEHGAL

Present: Mr. Vivek Khatri, Advocate for the petitioner.

          Mr. Aman Bahri, Addl. A.G., Haryana.
                  ***

SUVIR SEHGAL, J.(ORAL)

1. By way of instant petition filed under Section 11 (6) of the Arbitration

and Conciliation Act, 1996, petitioner has approached this Court for

appointment of an independent person as a sole Arbitrator to adjudicate the

dispute between the parties.

2. When confronted with the judgment dated 23.01.2024 passed by this

Court in ARB-160-2023 titled as Rajinder Kumar Contractor Versus State of

Haryana and others, whereby in similar circumstances, a bunch of petitions

were dismissed by this Court holding that the claim is ex facie time barred,

counsel for the petitioner has sought and is granted permission to withdraw the

petition with liberty to approach this Court again with better particulars.

3. Dismissed as withdrawn with liberty as aforesaid.




21.03.2024                                               (SUVIR SEHGAL)
kamal                                                         JUDGE

          Whether Speaking/Reasoned            Yes/No
          Whether Reportable                   Yes/No



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