Satnam Singh And Others vs State Of Punjab And Others
2024 Latest Caselaw 6500 P&H

Punjab-Haryana High Court

Satnam Singh And Others vs State Of Punjab And Others on 21 March, 2024

                                                             2024:PHHC:040649
                                   IN THE HIGH COURT OF PUNJAB & HARYANA
                                              AT CHANDIGARH
               111
                                                                      CWP-20808-2023
                                                                       Date of decision: 21.03.2024

               Satnam Singh and others                                           ....Petitioners
                                                     Versus

               State of Punjab and Others                                        ...Respondents

               CORAM: HON'BLE MR. JUSTICE AMAN CHAUDHARY
                                                      *****

Present: Mr. L.S. Sandhu, Advocate for the petitioners.

Mr. Satnam Preet Singh, DAG, Punjab. ***** AMAN CHAUDHARY. J (ORAL).

1. After arguing for some time, learned counsel for the petitioners

prays for withdrawal of the present petition at this stage.

2. Ordered accordingly.

(AMAN CHAUDHARY) JUDGE 21.03.2024 Hemant

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

integrity of this order/judgment