Niranjan Singh & Ors vs Satpal Singh & Ors
2024 Latest Caselaw 6386 P&H

Punjab-Haryana High Court

Niranjan Singh & Ors vs Satpal Singh & Ors on 20 March, 2024

                                      Neutral Citation No:=2024:PHHC:039940



                                       . 2024:PHHC:039940
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
251
                                                RSA-3818-2017 (O&M)

                                              Date of decision: March 20, 2024

NIRANJAN SINGH AND OTHERS
                                                          .....APPELLANTS

                                   Versus

SATPAL SINGH AND OTHERS

                                                          .....RESPONDENTS

CORAM: HON'BLE MRS. JUSTICE RITU TAGORE

Present:     Mr. Karan Singla, Advocate,
             for the appellants.

             None for respondents No. 1 to 4.

RITU TAGORE, J. (ORAL)

Learned counsel for the appellants submits that the present

appeal has been rendered infructuous as the judgments passed by the Courts

below have been complied with and the construction has been removed and,

therefore, nothing survives in this appeal, and he seeks permission to

withdraw this appeal.

In view of the above, the present appeal is dismissed as

withdrawn.

March 20, 2024                                           (RITU TAGORE)
pj                                                           JUDGE

             Whether speaking/reasoned:         Yes/No

             Whether reportable:                Yes/No




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