Sheesh Pal And Others vs State Of Haryana And Others
2024 Latest Caselaw 6381 P&H

Punjab-Haryana High Court

Sheesh Pal And Others vs State Of Haryana And Others on 20 March, 2024

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

                                        Neutral Citation No:=2024:PHHC:040102




                                                2024:PHHC:040102


               IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

350                                             CWP-13222-2021
                                                Date of Decision :20.03.2024
Sheesh Pal and others                                            ...Petitioners


                                   Versus

State of Haryana and others                                       ...Respondents

CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

Present:      Mr. R.S. Manhas, Advocate for the petitioners.

              Mr. Harish Nain, AAG, Haryana.
                          ***

Harsimran Singh Sethi, J. (Oral)

In the present petition, grievance of the petitioners is that they

are entitled for regularization of their services under the policy dated

18.06.2014.

It may be noticed that the said policy has already been set aside by this Court while passing order in CWP No.17206 of 2014 titled as Yogesh Tyagi and another vs. State of Haryana and others, decided on 31.05.2018, but the said judgment is pending consideration before the Hon'ble Supreme Court of India.

Faced with this situation, learned counsel for the petitioners submits that the present petition may kindly be disposed of having been not pressed any further with liberty to the petitioners to either revive the present petition or file a fresh one in case any right accrues in favour of the petitioners after the decision of the Hon'ble Supreme Court of India.

              Ordered accordingly


March 20, 2024                   (HARSIMRAN SINGH SETHI)
aarti                                        JUDGE
          Whether speaking/reasoned : Yes/No
          Whether reportable :        Yes/No




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