Manjeet Kaur & Ors vs Bhajan Singh & Anr
2024 Latest Caselaw 6360 P&H

Citation : 2024 Latest Caselaw 6360 P&H
Judgement Date : 20 March, 2024

Punjab-Haryana High Court

Manjeet Kaur & Ors vs Bhajan Singh & Anr on 20 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:040345

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH
                         573                                             FAO-3241-2011(O&M)
                                                                         Date of Decision : 20.03.2024

                         MANJEET KAUR & ORS.                                                .... Appellants
                                                             VERSUS
                         BHAJAN SINGH & ANR.                                              .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None for the appellants.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 2011. On 29.01.2024 the

following order was passed :

'No one has appeared on behalf of the appellants as well as

respondent No.1. In the interest of justice, adjourned to

28.02.2024.

Registry to inform counsel for the parties of the date fixed.'

2. Today no one has appeared on behalf of the appellants despite

the counsel being duly informed. It appears that the appellants are not

interested in pursuing the present appeal.

3. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

4. Dismissed for non-prosecution with liberty to revive in case

anything survives. Pending applications, if any, also stand disposed off.




                         20.03.2024                                           (ALKA SARIN)
                         Aman Jain                                               JUDGE
                                        NOTE:         Whether speaking/non-speaking: Speaking
                                                      Whether reportable: Yes/No




integrity of this judgment/order.