Gyan Parkash vs Om Parkash
2024 Latest Caselaw 6357 P&H

Punjab-Haryana High Court

Gyan Parkash vs Om Parkash on 20 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:040544
                            111
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                         RSA-303-2019 (O&M)
                                                                         Date of decision : 20.03.2024

                            Gyan Parkash                                                   ... Appellant(s)
                                                               Versus
                            Om Parkash                                                    ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :    Mr. Aman Godara, Advocate for
                                         Mr. S.S. Dinarpur, Advocate for the appellant.


                            ALKA SARIN, J. (ORAL)

1. On 12.04.2023 none appeared on behalf of the appellant. On

16.11.2023 none had put in appearance on behalf of the appellant despite the

matter being called twice. Today the learned counsel for the appellant states

that the party had taken the brief. However, today none has put in

appearance on behalf of the appellant. It appears that the appellant is not

interested in pursuing the present appeal. In view thereof, this Court is left

with no other option but to dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution. Pending applications, if any,

also stand disposed off.

                            20.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.