Babu Singh vs Gurtej Singh And Ors
2024 Latest Caselaw 6356 P&H

Punjab-Haryana High Court

Babu Singh vs Gurtej Singh And Ors on 20 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:040543

                            106-2
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                        RSA-1388-2007 (O&M)
                                                                        Date of decision : 20.03.2024


                            Babu Singh Sidhu                                              ...Appellant(s)
                                                              Versus
                            Gurtej Singh & Ors.                                         ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :   Mr. K.S. Rana, Advocate for
                                        Mr. J.S. Brar, Advocate for the appellant.


                            ALKA SARIN, J. (ORAL)

CM-2971-C-2024

1. This is an application for withdrawal of the main appeal in view of the fact that the matter has been compromised between the parties.

2. For the reasons stated in the application, the same is allowed. With the consent of learned counsel for the applicant-appellant, the main case (RSA-1388-2007) is taken on Board today itself. RSA-1388-2007

3. Learned counsel for the appellant states that the matter has been compromised between the parties and seeks permission to withdraw the present appeal. Permitted to do so.

4. Dismissed as withdrawn. Pending applications, if any, also stand disposed off.

                            20.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.