Commissioner Of Income Tax Hisar vs M/S Jindal Steel & Power Ltd Hisar
2024 Latest Caselaw 6269 P&H

Punjab-Haryana High Court

Commissioner Of Income Tax Hisar vs M/S Jindal Steel & Power Ltd Hisar on 19 March, 2024

Author: Sanjeev Prakash Sharma

Bench: Sanjeev Prakash Sharma

                                Neutral Citation No:=2024:PHHC:039644-DB




                                                        2024:PHHC:039644-DB

[217-A]       IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                     ITA-48-2015 (O&M)
                                      Date of Decision : 19.03.2024


The Commissioner of Income Tax, Hisar                           ...Appellant

                                            versus

M/s Jindal Steel and Power Limited, Hisar                       .... Respondent

Coram :       HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
              HON'BLE MRS. JUSTICE SUDEEPTI SHARMA

Present :     Ms. Urvashi Dhugga, Sr. Standing Counsel with
              Ms. Manisha, Advocate for the appellant-Income Tax
              Department.

              Mr. Salil Kapoor, Advocate for the respondent.

              ***

SANJEEV PRAKASH SHARMA, J. (ORAL)

For orders, please see judgment of even date, i.e. 19.03.2024,

in ITA No.442 of 2014 titled as 'Commissioner of Income Tax, Hisar

versus M/s Jindal Steel and Power Limited, Hisar.

(SANJEEV PRAKASH SHARMA) JUDGE

(SUDEEPTI SHARMA) JUDGE

19.03.2024 'R. Sharma'

Whether speaking/ reasoned : Yes/No Whether reportable : Yes/No

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