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Gulzar Singh vs State Of Punjab
2024 Latest Caselaw 6268 P&H

Citation : 2024 Latest Caselaw 6268 P&H
Judgement Date : 19 March, 2024

Punjab-Haryana High Court

Gulzar Singh vs State Of Punjab on 19 March, 2024

                                          Neutral Citation No:=2024:PHHC:039799



                                            2024:PHHC:039799
243-3      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                    CRR-3136-2019
                                                    Date of decision: 19.03.2024

GULZAR SINGH
                                                                 ...PETITIONER
                           V/S

STATE OF PUNJAB
                                                               ...RESPONDENT

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present:    None for the petitioner.

            Mr. Rishabh Singla, AAG, Punjab.
                    ****

HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRR-3065

of 2019 titled as Rajesh Kumar vs. State of Punjab.




                                                    (HARPREET SINGH BRAR)
March 19, 2024                                            JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No




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