Mehal Singh vs State Of Haryana
2024 Latest Caselaw 6266 P&H

Punjab-Haryana High Court

Mehal Singh vs State Of Haryana on 19 March, 2024

                                                  Neutral Citation No:=2024:PHHC:039398




                                            2024:PHHC:039398
246-2      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                    CRR-2792-2022 (O & M)
                                                    Date of decision: 19.03.2024

MEHAL SINGH
                                                                  ...PETITIONER
                           V/S

STATE OF HARYANA
                                                                 ...RESPONDENT

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR
Present:    Mr. Baltej Nain, Advocate
            for the petitioner.

            Mr. Vikas Bhardwaj, AAG, Haryana.
                    ****

HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRR-2733

of 2022 titled as Ajaib Singh vs. State of Haryana.

                                                    (HARPREET SINGH BRAR)
March 19, 2024                                            JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No




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