Jagdish Kaur vs Sriman 111 Sant Baba Balwant Singh Ji ...
2024 Latest Caselaw 6262 P&H

Punjab-Haryana High Court

Jagdish Kaur vs Sriman 111 Sant Baba Balwant Singh Ji ... on 19 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:039361

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         104                                           RSA-1384-2018 (O&M)
                                                                       Date of Decision : 19.03.2024

                         JAGDISH KAUR                                                     .... Appellant
                                                            VERSUS
                         SIMRAN 111 SANT BABA BALWANT SINGH JI
                         MAHARAJ TH LRS                                                .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 2018. None had put in

appearance on behalf of the appellant on 17.03.2022. Thereafter even on

16.11.2023 no one had appeared on behalf of the appellant despite the case

been called twice. Today also no one has appeared on behalf of the appellant

despite the case being called twice. It appears that the appellant is not

interested in pursuing the present appeal.

2. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution. Pending applications, if any,

also stand disposed off.

                         19.03.2024                                         (ALKA SARIN)
                         Aman Jain                                             JUDGE
                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: Yes/No







integrity of this judgment/order.