Bharat Bhushan vs Balbir Singh Through His Lrs
2024 Latest Caselaw 6260 P&H

Punjab-Haryana High Court

Bharat Bhushan vs Balbir Singh Through His Lrs on 19 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:039649

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        136                                         CR No.1760 of 2024
                                                                    Date of Decision : 19.03.2024


                        Bharat Bhushan                                                    ....Petitioner

                                                           VERSUS

                        Balbir Singh through his LRs                                   ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Krishan Singh, Advocate for the petitioner.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioner seeks permission to withdraw

the present petition. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 19.03.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment