Giani Ram And Others vs Santosh Devi And Others
2024 Latest Caselaw 6256 P&H

Punjab-Haryana High Court

Giani Ram And Others vs Santosh Devi And Others on 19 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:039363

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         112                                           RSA-2225-2019 (O&M)
                                                                       Date of Decision : 19.03.2024

                         GIANI RAM & ORS.                                               .... Appellants
                                                            VERSUS
                         SANTOSH DEVI & ORS.                                          .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 2019. None had put in

appearance on behalf of the appellants on 10.05.2022 and thereafter on

22.11.2023. Today also no one has appeared on behalf of the appellants

despite the case being called twice. It appears that the appellants are not

interested in pursuing the present appeal.

2. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution. Pending applications, if any,

also stand disposed off.

                         19.03.2024                                          (ALKA SARIN)
                         Aman Jain                                              JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: Yes/No







integrity of this judgment/order.