Ishwar & Ors vs State Of Haryana & Ors
2024 Latest Caselaw 6254 P&H

Punjab-Haryana High Court

Ishwar & Ors vs State Of Haryana & Ors on 19 March, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Lalit Batra

                              Neutral Citation No:=2024:PHHC:040486-DB




                                                              2024:PHHC:040486-DB

           In the High Court of Punjab and Haryana at Chandigarh

                                                CWP No. 28952 of 2018
                                                Reserved on : 05.3.2024
                                                Date of Decision: 19.3.2024

Ishwar and others                                   ......Petitioners

                                   Versus

State of Haryana and others                                       .....Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE LALIT BATRA

Argued by: Mr. Saurabh Bajaj, Advocate
           for the petitioners.

               Mr. Ankur Mittal, Addl. A.G., Haryana with
               Mr. Pardeep Prakash Chahar, Sr. DAG, Haryana,
               Mr. Saurabh Mago, DAG, Haryana,
               Ms. Kushaldeep Kaur, Advocate and
               Mr. Shivam Garg, Advocate.

               Mr. Naresh Kaushik, Advocate
               for respondent No. 3.
                           ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CWP-22738-2016, titled Balbhadur Singh (deceased) through LRs and

others Versus State of Punjab and others.

(SURESHWAR THAKUR) JUDGE

(LALIT BATRA) JUDGE March 19, 2024 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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