Kashmir Singh Saini And Ors vs State Of Haryana And Others
2024 Latest Caselaw 6253 P&H

Punjab-Haryana High Court

Kashmir Singh Saini And Ors vs State Of Haryana And Others on 19 March, 2024

Author: Sureshwar Thakur

Bench: Sureshwar Thakur, Lalit Batra

                              Neutral Citation No:=2024:PHHC:040486-DB




                                                            2024:PHHC:040486-DB

           In the High Court of Punjab and Haryana at Chandigarh

                                                 CWP No. 15461 of 2023
                                                 Reserved on : 05.3.2024
                                                 Date of Decision: 19.3.2024

Kashmir Singh Saini and others                                  ......Petitioners

                                     Versus

State of Haryana and others                                     .....Respondents

CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE LALIT BATRA

Argued by: Mr. Vikram Singh, Advocate and
           Ms. Sumitra, Advocate
           for the petitioners.

               Mr. Ankur Mittal, Addl. A.G., Haryana with
               Mr. Pardeep Prakash Chahar, Sr. DAG, Haryana,
               Mr. Saurabh Mago, DAG, Haryana,
               Ms. Kushaldeep Kaur, Advocate and
               Mr. Shivam Garg, Advocate.

                            ****

SURESHWAR THAKUR, J.

For orders, see detailed judgment of even date, passed in

CWP-22738-2016, titled Balbhadur Singh (deceased) through LRs and

others Versus State of Punjab and others.

(SURESHWAR THAKUR) JUDGE

(LALIT BATRA) JUDGE March 19, 2024 Gurpreet

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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