Mahajan vs Ram Singh And Others
2024 Latest Caselaw 6220 P&H

Punjab-Haryana High Court

Mahajan vs Ram Singh And Others on 19 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:039663
                            140
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA-429-1991 (O&M)
                                                                          Date of decision : 19.03.2024

                            Mahajan                                                          ...Appellant(s)
                                                                Versus
                            Ram Singh & Ors.                                              ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :    Mr. Rajinder Goel, Advocate for the appellant.
                                         Mr. Kanwal Goyal, Advocate (Amicus Curiae)
                                         for the respondent.


                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the appellant today states that he has not

been able to contact the legal representatives of the sole appellant. As per the

office report, the sole appellant has since expired. In view thereof, no useful

purpose would be served by issuing notice to the sole appellant.

2. In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            19.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.