Jagjit Singh vs Virsa Singh And Anr
2024 Latest Caselaw 6130 P&H

Punjab-Haryana High Court

Jagjit Singh vs Virsa Singh And Anr on 18 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:038751

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        130                                           CR No.1610 of 2024
                                                                      Date of Decision : 18.03.2024


                        Jagjit Singh                                                       ....Petitioner

                                                           VERSUS

                        Virsa Singh and Another                                       ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :      Mr. Ashish Aggarwal, Advocate for the petitioner.


                        ALKA SARIN, J. (Oral)

1. Learned counsel for the petitioner seeks permission to withdraw

the present petition. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

( ALKA SARIN ) 18.03.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment