Sarup Singh vs Gurcharan Singh And Another
2024 Latest Caselaw 6128 P&H

Punjab-Haryana High Court

Sarup Singh vs Gurcharan Singh And Another on 18 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                  2024:PHHC:038597

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         220                                           RSA-3603-1997 (O&M)
                                                                       Date of Decision : 18.03.2024

                         SARUP SINGH                                                      .... Appellant
                                                            VERSUS
                         GURCHARAN SINGH & ANR.                                        .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None for the appellant.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1997. Vide order dated

05.01.2024 notices were issued to the appellant as well as the respondents.

As per the Office report the sole appellant is stated to have been died.

Respondent No.1 is also stated to have died. Respondent No.2 stands served

through its Manager. No one has appeared either on behalf of the appellant

or on behalf of his legal representatives.

2. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives. Pending applications, if any, also stand disposed off.

                         18.03.2024                                          (ALKA SARIN)
                         Aman Jain                                              JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: YES/NO







integrity of this judgment/order.