Vas Dev & Others vs M.C. Taraori
2024 Latest Caselaw 6126 P&H

Punjab-Haryana High Court

Vas Dev & Others vs M.C. Taraori on 18 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                         2024:PHHC:038596

                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                         212                                            RSA-252-1996 (O&M)
                                                                        Date of Decision : 18.03.2024

                         VAS DEV & ANOTHER                                               .... Appellants
                                                            VERSUS
                         M.C. TARAORI                                                   .... Respondent

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :      None for the appellants.

                                        Mr. Udit Garg, Advocate for the respondent.

                         ALKA SARIN, J. (ORAL)

1. The present appeal pertains to the year 1996. Vide order dated

04.03.2024 notices were issued to the appellants. As per the Office report,

the appellants are stated to have been died. No one has appeared either on

behalf of the legal representatives of the appellants.

2. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives. Pending applications, if any, also stand disposed off.

                         18.03.2024                                           (ALKA SARIN)
                         Aman Jain                                               JUDGE

                                        NOTE:       Whether speaking/non-speaking: Speaking
                                                    Whether reportable: YES/NO







integrity of this judgment/order.