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Rajinder Singh vs Anmolporeet Kaur Thru Her Spa Kamaljit ...
2024 Latest Caselaw 6124 P&H

Citation : 2024 Latest Caselaw 6124 P&H
Judgement Date : 18 March, 2024

Punjab-Haryana High Court

Rajinder Singh vs Anmolporeet Kaur Thru Her Spa Kamaljit ... on 18 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:038529

                            133
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                         CR-1695-2024 (O&M)
                                                                         Date of decision : 18.03.2024


                            Rajinder Singh                                               ... Petitioner(s)

                                                                Versus

                            Anmolpreet Kaur                                            ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :    Mr. Mitul Singh Rana, Advocate for the petitioner.



                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the petitioner seeks permission to withdraw

the present petition. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.




                            18.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.

 
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