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Gram Panchayat Chhahar vs Additional Director Consolidation Pb
2024 Latest Caselaw 5575 P&H

Citation : 2024 Latest Caselaw 5575 P&H
Judgement Date : 12 March, 2024

Punjab-Haryana High Court

Gram Panchayat Chhahar vs Additional Director Consolidation Pb on 12 March, 2024

Bench: Sureshwar Thakur, Lalit Batra

                                                       Neutral Citation No:=2024:PHHC:035194-DB




                                                N.C. No:. 2024:PHHC:035194-DB

           In the High Court of Punjab and Haryana at Chandigarh
[104-A]

                                                 CWP-15034-1995
                                                 Date of Decision: 12.03.2024

GRAM PANCHAYAT CHHOHAR, TEHSIL AND DISTRICT
MANSA.
                                      ...... PETITIONER

                                      VERSUS

ADDL. DIRECTOR, CONSOLIDATION, PUNJAB,
SAS NAGAR MOHALI & OTHERS              ......RESPONDENTS


CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
       HON'BLE MR. JUSTICE LALIT BATRA

Present:      Mr. Vikas Singh, Advocate for the petitioner.

              Mr. Maninder Singh, Sr. DAG, Punjab.

              Mr. S.S. Salar, Advocate for the respondents.

               ****
SURESHWAR THAKUR, J. (ORAL)

For orders, see detailed judgment of even date, passed in CWP

No.12164 of 1995, titled "Uttam Singh Vs. Addl. Director, Consolidation of

Holdings, Punjab, Mohali and Another".

(SURESHWAR THAKUR) JUDGE

(LALIT BATRA) JUDGE MARCH 12, 2024 ANJAL Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

Neutral Citation No:=2024:PHHC:035194-DB

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