Marketing Committee Hodel vs M/S/Rawat Sh.Hoder And Ors
2024 Latest Caselaw 5542 P&H

Punjab-Haryana High Court

Marketing Committee Hodel vs M/S/Rawat Sh.Hoder And Ors on 12 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:035364

                            214
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                         RSA-1036-1996 (O&M)
                                                                         Date of decision : 12.03.2024

                            Marketing Committee, Hodel                                    ... Appellant(s)

                                                               Versus

                            M/s Rawat Shop, Hodel & Another                             ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                            Present :    None.



                            ALKA SARIN, J. (ORAL)

1. On 21.11.2023 the learned counsel earlier representing the appellant had stated that file had been taken away by the appellant and hence notice was issued to the appellant. As per the office report, the appellant remains unserved as the person, namely, Mr. Rajbir Singh, AR, who was present at the time of service, reported that EO-cum-Secretary through whom the present appeal had been filed, was no longer in the office. It is strange that the Marketing Committee had refused to accept the notice only on the ground that EO-cum-Secretary through whom the present appeal had been filed was no longer in the office. In view thereof, it appears that the appellant is not interested in pursuing the present appeal. This Court is left with no other option but to dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution. Pending applications, if any, also stand disposed off.

                            12.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.