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Pawan Kumar vs Bhagat Singh
2024 Latest Caselaw 5541 P&H

Citation : 2024 Latest Caselaw 5541 P&H
Judgement Date : 12 March, 2024

Punjab-Haryana High Court

Pawan Kumar vs Bhagat Singh on 12 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:035367

                            216
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA-1164-1996 (O&M)
                                                                          Date of decision : 12.03.2024

                            Pawan Kumar (deceased) through LRs and Others                   ... Appellant(s)

                                                                Versus

                            Bhagat Singh                                                  ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :    None.



                            ALKA SARIN, J. (ORAL)

1. Vide order dated 15.11.2023 fresh notices were issued to the appellants as well as the respondent. As per the office report, appellant Nos.1(i), 2, 5 are stated to have died. Appellant Nos.1(ii), (iv), 3, 4, 6 and 7 remain unserved due to incomplete addresses. Appellant Nos.1(iii) and (v) stand duly served. There is no other address available for effecting the service of appellant Nos.1(ii), (iv), 3, 4, 6 and 7 except for the address mentioned in the memo of parties. Today no one has come forward to get themselves impleaded as legal representatives of appellant Nos.1(i), 2 and 5 nor any counsel has put in appearance on behalf of appellant Nos.1(iii) and

(v) who have duly been served. In view thereof, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

2. Dismissed for non-prosecution. Pending applications, if any, also stand disposed off.



                            12.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.

 
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