Jagmeet Singh & Another vs State Of Punjab
2024 Latest Caselaw 5467 P&H

Punjab-Haryana High Court

Jagmeet Singh & Another vs State Of Punjab on 11 March, 2024

                                                           Neutral Citation No:=2024:PHHC:035542




                                                        2024:PHHC: 035542

130+399 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                               CHANDIGARH


                                       CRM-21549-2023 in/and
                                       CRA-S-4296-SB-2016
                                       DATE OF DECISION:-11.03.2024


Jagmeet Singh and others                                          ....Appellants


                                vs.


State of Punjab                                                   ....Respondent
CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA

Present: Mr. Satyam Arora, Advocate
         for the appellants.

         Mr. Athar Ahmed, DAG, Punjab.

         Mr. Harpreet Puri, Advocate for
         Mr. C.M. Munjal, Advocate for the complainant.

      ****
HARKESH MANUJA, J. (ORAL)

For detailed order, see judgment of even date i.e. 11.03.2024

passed in CRA-S-4270-SB-2016 (O&M), titled as "Sukhdev Singh vs.

State of Punjab".

11.03.2024                                            (HARKESH MANUJA)
sonika                                                    JUDGE

whether speaking/reasoned: Yes/No whether reportable: Yes/No

Neutral Citation No:=2024:PHHC:035542

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