M/S Tulip Data Centre Services Private ... vs M/S Tenon Property Services Private ...
2024 Latest Caselaw 5461 P&H

Punjab-Haryana High Court

M/S Tulip Data Centre Services Private ... vs M/S Tenon Property Services Private ... on 11 March, 2024

Author: Jasjit Singh Bedi

Bench: Jasjit Singh Bedi

                                                                                  2024:PHHC: 034196


                                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                    CHANDIGARH

             201                                         CRM-M-20675-2017
                                                         Date of decision: 11.03.2024

             M/S TULIP DATA CENTRE SERVICES
             PRIVATE LIMITED AND ORS                                       .... PETITIONER(S)
                                       VERSUS

             M/ S TENON PROPERTY SERVICES
             PRIVATE LIMITED                                                    ...RESPONDENT(S)

             CORAM: HON'BLE MR. JUSTICE JASJIT SINGH BEDI

             Present:                 None for the petitioner(s).

                                      Mr. Himanshu Chhabra, Advocate
                                      for the respondent.

                       ****
             JASJIT SINGH BEDI, J. (Oral)

The case has been called out twice. None appears on behalf of

the petitioner(s). It appears that the petitioner(s) is not interested in pursuing

the present petition.

In view of the above, the present petition is ordered to be

dismissed for non-prosecution. However, the petitioner(s) shall be at liberty

to move an application for its revival in case any cause of action still

subsists.

                                                                           (JASJIT SINGH BEDI)
             11.03.2024                                                         JUDGE
             Kusum


                                      Whether speaking/reasoned        Yes/No
                                      Whether Reportable               Yes/No

authenticity of this order/judgment Punjab & Haryana High Court, CHD