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Sunil Kumar vs The State Of Haryana And Ors
2024 Latest Caselaw 5457 P&H

Citation : 2024 Latest Caselaw 5457 P&H
Judgement Date : 11 March, 2024

Punjab-Haryana High Court

Sunil Kumar vs The State Of Haryana And Ors on 11 March, 2024

Author: Rajesh Bhardwaj

Bench: Rajesh Bhardwaj

                                                        Neutral Citation No:=2024:PHHC:034073




                                                              2024:PHHC:034073
119
             THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                           CWP No.16195 of 2022
                                           Date of Decision: 11.03.2024

Sunil Kumar                                                           ..... Petitioner

                                       Versus

State of Haryana and others                                       ..... Respondents

CORAM : HON'BLE MR. JUSTICE RAJESH BHARDWAJ
                ***
Present: Mr. S. K. Verma, Advocate
         for the petitioner.

              Ms. Upasna Dhawan, AAG, Haryana.

              Mr. Sandeep K. Sharma, Advocate
              for respondents No.8 to 11.
                     ***

RAJESH BHARDWAJ, J. (ORAL)

Present writ petition has been filed for directing the respondents

to review and correct the mutation No.1506 sanctioned on 19.09.1978 in view

of judgment dated 01.12.1976 (Annexure P-1) passed by Hon'ble Supreme

Court and the recommendations made by the Enquiry Committee in its report

(Annexure P-3) and to incorporate the same in the revenue record i.e.

Jamabandi for the year 1979-80 onwards as it has not matched with the

revenue record for the year 1979-80.

Learned counsel for the petitioner prays for withdrawal of the

present petition as the same is rendered infructuous.

Allowed to do so.

Dismissed as withdrawn.




                                                      (RAJESH BHARDWAJ)
11.03.2024                                                  JUDGE
rittu
              Whether speaking/reasoned           :      Yes/No
              Whether reportable                 :       Yes/No


Neutral Citation No:=2024:PHHC:034073

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