Nagar Palika Bhatinda vs Durga Dass
2024 Latest Caselaw 5455 P&H

Punjab-Haryana High Court

Nagar Palika Bhatinda vs Durga Dass on 11 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                    2024:PHHC:034674

                        IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        207                                           RSA No.1752 of 1995
                                                                      Date of Decision : 11.03.2024


                        Nagar Palika Bhatinda                                            ....Appellant

                                                          VERSUS

                        Durga Dass                                                     ....Respondent


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    None.

                        ALKA SARIN, J. (Oral)

1. The present appeal pertains to the year 1995. Vide order dated

08.11.2023 notice were issued to the parties. As per office report, the parties

stand duly served, however, none has put in appearance on their behalf.

2. In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

( ALKA SARIN ) 11.03.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment