Piara Singh And Ors vs Norata Ram And Ors
2024 Latest Caselaw 5454 P&H

Punjab-Haryana High Court

Piara Singh And Ors vs Norata Ram And Ors on 11 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:034673

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        202                                           RSA No.74 of 1995 (O&M)
                                                                      Date of Decision : 11.03.2024

                        Piara Singh and Others                                          ....Appellants

                                                           VERSUS

                        Norata Ram and Others                                         ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                        Present :    None.

                        ALKA SARIN, J. (Oral)

1. The present appeal pertains to the year 1995. Vide order dated 28.11.2023 notices were issued to the appellants. As per office report, appellant Nos.1, 2(i), 2(2), 2(4) and 3 have since died and remaining appellants stand duly served. However, none has put in appearance on behalf of the appellants, who have been served or on behalf of legal representatives of appellant Nos.1, 2(i), 2(2), 2(4) and 3.

2. In view of the above, this Court is left with no other option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case anything survives in the matter. Pending applications, if any, also stand disposed off.

( ALKA SARIN ) 11.03.2024 JUDGE jk

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

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