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Dilawar Singh Suhag vs Jaspreet Singh & Ors
2024 Latest Caselaw 5451 P&H

Citation : 2024 Latest Caselaw 5451 P&H
Judgement Date : 11 March, 2024

Punjab-Haryana High Court

Dilawar Singh Suhag vs Jaspreet Singh & Ors on 11 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:034213
                            255
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          FAO-5408-2002 (O&M)
                                                                          Date of decision : 11.03.2024

                            Dilawar Singh Suhag                                             ... Petitioner(s)
                                                               Versus
                            Jaspreet Singh & Ors.                                        ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :    None.



                            ALKA SARIN, J. (ORAL)

1. The present appeal has been preferred by the claimant-appellant

against the award dated 05.08.2002 dismissing the claim petition.

2. No one has put in appearance on behalf of the appellant despite

the counsel being informed by the Registry. It appears that the appellant is

not interested in pursuing the present appeal. This Court is left with no other

option but to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution. Pending applications, if any,

also stand disposed off.




                            11.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.

 
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