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Fauja Singh And Others vs Gurbachan Singh And Others
2024 Latest Caselaw 5447 P&H

Citation : 2024 Latest Caselaw 5447 P&H
Judgement Date : 11 March, 2024

Punjab-Haryana High Court

Fauja Singh And Others vs Gurbachan Singh And Others on 11 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                               2024:PHHC:034463
                                     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                       CHANDIGARH

                         107                                          RSA-6141-2018 (O&M)
                                                                      Date of Decision : 11.03.2024

                         FAUJA SINGH & ORS.                                              .... Appellants
                                                           VERSUS
                         GURBACHAN SINGH & ORS.                                        .... Respondents

                         CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                         Present :    Ms. Amandeep Kaur, Advocate for
                                      Ms. Sonia G. Singh, Advocate for the appellants.

                         ALKA SARIN, J. (ORAL)

1. Learned counsel appearing on behalf of the appellants states

that on the previous date of hearing i.e. 11.12.2023 time had been sought to

bring the legal representatives of deceased appellant No.1, namely Fauja

Singh, on record. Today she, however, states that she is unable to contact the

legal representatives of appellant No.1 and has no instructions regarding the

legal representatives.

2. In view thereof, this Court is left with no other option but to

dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives. Pending applications, if any, also stand disposed off.




                         11.03.2024                                       (ALKA SARIN)
                         Aman Jain                                            JUDGE
                               NOTE:         Whether speaking/non-speaking: Speaking
                                             Whether reportable: YES/NO







integrity of this judgment/order.

 
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