National Insurance Co Ltd vs Balbir Singh And Ors
2024 Latest Caselaw 5299 P&H

Punjab-Haryana High Court

National Insurance Co Ltd vs Balbir Singh And Ors on 9 March, 2024

                National Lok Adalat                                                           Bench No.3


                                                                                      2024:PHHC:033714
                588                   FAO-3156-2002

                                      NATIONAL INSURANCE CO LTD VS BALBIR SINGH AND
                ORS

                Present:              Mr. R.C. Kapoor, Advocate and
                                      Mr. Vinod Gupta, Advocate with
                                      Mr. Sunil Aggarwal, Manager and
                                      Mr. Vivek Suman, Assistant Manager
                                      for the appellant-National Insurance Company.

                                      None for the respondents/complainants.

                                      ****

On request, the instant matter has been taken in National Lok Adalat.

Mr. Vinod Gupta, Advocate for the appellant-National Insurance

Company has stated that National Insurance Company does not want to pursue

the appeal and hence, the same be dismissed as withdrawn.

Ordered accordingly.

(DEEPAK GUPTA) PRESIDENT

(RAJESH GARG) MEMBER 09.03.2024 Kusum

authenticity of this order/judgment Punjab & Haryana High Court, CHD