Nirmal Kumar vs Umrao Singh & Ors
2024 Latest Caselaw 5289 P&H

Punjab-Haryana High Court

Nirmal Kumar vs Umrao Singh & Ors on 7 March, 2024

                                     Neutral Citation No:=2024:PHHC:037788




                                                           2024:PHHC:037788


   132 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                            CHANDIGARH

                                    RSA-1945-1989 (O&M)
                                    DATE OF DECISION:-07.03.2024


Nirmal Kumar                                                   ...Appellant..

                             vs.


Umrao Singh (deceased) through his LRs and others              ...Respondents..


CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA

Present: Mr. Akshay Bhan, Senior Advocate with
         Mr. Santosh Sharma, Advocate,
         for the appellant.

         Mr. Ajay Jain, Advocate,
         for the respondents.

         ****

HARKESH MANUJA, J. (Oral)

For detailed order, see judgment of even date i.e. 07.03.2024

passed in RSA-1843-1989 (O&M), titled as "Nirmal Kumar vs. Dalip

Singh and others".

07.03.2024                                         (HARKESH MANUJA)
sonika                                                 JUDGE

whether speaking/reasoned: Yes/No whether reportable: Yes/No

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