Nirmal Kumar vs Ram Avtar & Ors
2024 Latest Caselaw 5288 P&H

Punjab-Haryana High Court

Nirmal Kumar vs Ram Avtar & Ors on 7 March, 2024

                                     Neutral Citation No:=2024:PHHC:037793




                                                               2024:PHHC:037793


   132 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                            CHANDIGARH

                                    RSA-1845-1989 (O&M)
                                    DATE OF DECISION:-07.03.2024


Nirmal Kumar                                                    ...Appellant..

                             vs.

Ram Avtar and others                                            ...Respondents..


CORAM: HON'BLE MR. JUSTICE HARKESH MANUJA

Present: Mr. Akshay Bhan, Senior Advocate with
         Mr. Santosh Sharma, Advocate,
         for the appellant.

         Mr. Ajay Jain, Advocate,
         for the respondents.

         ****

HARKESH MANUJA, J. (Oral)

For detailed order, see judgment of even date i.e. 07.03.2024

passed in RSA-1843-1989 (O&M), titled as "Nirmal Kumar vs. Dalip

Singh and others".

07.03.2024                                            (HARKESH MANUJA)
sonika                                                    JUDGE
         whether speaking/reasoned:          Yes/No
         whether reportable:                 Yes/No




                                    1 of 1