Sr L/Ct Kulwinder Kamboj And Ors vs State Of Punjab And Ors
2024 Latest Caselaw 5284 P&H

Punjab-Haryana High Court

Sr L/Ct Kulwinder Kamboj And Ors vs State Of Punjab And Ors on 7 March, 2024

                                                        Neutral Citation No:=2024:PHHC:032919




                                                               2024:PHHC:032919

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH




111                                            CWP-4969-2024
                                               Date of Decision: 07.03.2024

Kulwinder Kamboj and others                                         ...Petitioners


                                     Versus


State of Punjab and others                                        ...Respondents


CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present:-     Mr. Paras Khindri, Advocate
              for Mr. Krishan Kumar Thakur, Advocate for the petitioners
              Mr. Aman Dhir, Deputy Advocate General, Punjab
              ***
JAGMOHAN BANSAL, J. (Oral)

Learned counsels for the parties are ad idem that the matter

stands covered by judgment dated 06.03.2024 passed by this Court in CWP

No. 19966 of 2017, HC Balbir Singh and others v. State of Punjab and

others.

In the wake of statement of both sides, the present petition is

allowed in terms of judgment dated 06.03.2024 passed by this Court in HC

Balbir Singh (supra).

(JAGMOHAN BANSAL) JUDGE 07.03.2024 Mohit Kumar Whether speaking/reasoned Yes/No Whether reportable Yes/No

Neutral Citation No:=2024:PHHC:032919

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