(O&M) Darshan Singh And Others vs Bagga Singh And Others
2024 Latest Caselaw 5279 P&H

Punjab-Haryana High Court

(O&M) Darshan Singh And Others vs Bagga Singh And Others on 7 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                   2024:PHHC:033541


                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        132                                          RSA No.1450 of 1991
                                                                     Date of Decision : 07.03.2024


                        Darshan Singh and Another                                       ....Appellants
                                                          VERSUS
                        Bagga Singh and Others                                        ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

                        Present :    None.

                        ALKA SARIN, J. (Oral)

1. Since none had been appearing on behalf of the appellants, vide

order dated 16.10.2023 notice was issued to the appellants. As per office

report the appellants could not be served due to incomplete address. This is

the only address of the appellants available in the memo of parties as well as

in the judgments passed by the Trial Court and the First Appellate Court.

2. In view of the above, this Court is left with no other option but

to dismiss the present appeal for non-prosecution.

3. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

( ALKA SARIN ) 07.03.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment