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Rajwant Kaur And Anr vs Kartar Singh And Others
2024 Latest Caselaw 5277 P&H

Citation : 2024 Latest Caselaw 5277 P&H
Judgement Date : 7 March, 2024

Punjab-Haryana High Court

Rajwant Kaur And Anr vs Kartar Singh And Others on 7 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:033350
                            109
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                           RSA-2705-2019 (O&M)
                                                                           Date of decision : 07.03.2024


                            Rajwant Kaur & Anr.                                            ... Appellant(s)

                                                                  Versus

                            Kartar Singh & Ors.                                          ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :    Mr. Amit Gupta, Advocate for the appellants.



                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the appellants states that the matter has

been compromised between the parties and seeks permission to withdraw the

present appeal. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.




                            07.03.2024                                  ( ALKA SARIN )
                            Yogesh Sharma                                    JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.

 
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