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Lakhvir Kumar @ Lucky vs State Of Punjab
2024 Latest Caselaw 5271 P&H

Citation : 2024 Latest Caselaw 5271 P&H
Judgement Date : 7 March, 2024

Punjab-Haryana High Court

Lakhvir Kumar @ Lucky vs State Of Punjab on 7 March, 2024

                                                          Neutral Citation No:=2024:PHHC:033332




                                           2024:PHHC:033332
209-1      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                  CRM-M-11183-2024
                                                  Date of decision: 07.03.2024

LAKHVIR KUMAR @ LUCKY
                                                                  ...PETITIONER
                           V/S

STATE OF PUNJAB
                                                                 ...RESPONDENT

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present:    Mr. Mr. Mohit Sharma, Advocate and
            Ms. Priya Sharma, Advocate for the petitioner.

            Mr. Sandeep Kumar, DAG, Punjab.

                    ****

HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M-

11181-2024 titled as Jatinder Singh @ Soni Vs. State of Punjab.





                                                  (HARPREET SINGH BRAR)
March 07, 2024                                          JUDGE
manisha

            (i)     Whether speaking/reasoned                    Yes/No

            (ii)    Whether reportable                           Yes/No




Neutral Citation No:=2024:PHHC:033332

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