Pintu vs State Of Haryana
2024 Latest Caselaw 5263 P&H

Punjab-Haryana High Court

Pintu vs State Of Haryana on 7 March, 2024

                                                           Neutral Citation No:=2024:PHHC:033328




                                            2024:PHHC:033328
208-1      IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                   CRM-M-11315-2024
                                                   Date of decision: 07.03.2024

PINTU
                                                                   ...PETITIONER
                            V/S

STATE OF HARYANA
                                                                  ...RESPONDENT

CORAM: HON'BLE MR. JUSTICE HARPREET SINGH BRAR

Present:     Mr. Mohit, Advocate
             for the petitioner.

             Ms. Geeta Sharma, DAG, Haryana.

                     ****

HARPREET SINGH BRAR J. (ORAL)

For order, see detailed judgment of even date passed in CRM-M-

11080-2024 titled as Mangal Vs. State of Haryana.

                                                   (HARPREET SINGH BRAR)
March 07, 2024                                           JUDGE
manisha

             (i)     Whether speaking/reasoned                    Yes/No

             (ii)    Whether reportable                           Yes/No

Neutral Citation No:=2024:PHHC:033328

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