Jobandeep Singh vs Gurpal Singh Alias Pala Singh
2024 Latest Caselaw 4867 P&H

Punjab-Haryana High Court

Jobandeep Singh vs Gurpal Singh Alias Pala Singh on 4 March, 2024

Author: Alka Sarin

Bench: Alka Sarin

                                                                                     2024:PHHC:030817

                            114
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                          RSA-161-2020 (O&M)
                                                                          Date of decision : 04.03.2024


                            Jobandeep Singh                                                   ... Appellant(s)

                                                                 Versus

                            Gurpal Singh @ Pala Singh                                    ... Respondent(s)



                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN



                            Present :       Mr. Sukhmeet Singh, Advocate for the appellant.



                            ALKA SARIN, J. (ORAL)

1. Learned counsel for the appellant states that the parties have

since compromised the matter and seeks permission to withdraw the present

appeal. Permitted to do so.

2. Dismissed as withdrawn. Pending applications, if any, also

stand disposed off.

                            04.03.2024                                       ( ALKA SARIN )
                            Yogesh Sharma                                         JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.