Bharat Sanchar Nigam Ltd. And Ors vs Harinder Singh & Ors
2024 Latest Caselaw 10951 P&H

Punjab-Haryana High Court

Bharat Sanchar Nigam Ltd. And Ors vs Harinder Singh & Ors on 5 July, 2024

Author: Deepak Sibal

Bench: Deepak Sibal

                                 Neutral Citation No:=2024:PHHC:083364-DB




           IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH
( Sr. No.102 )                               RA-CW No.208 of 2024
                                             Date of decision: 05.07.2024

Bharat Sanchar Nigam Ltd. & Ors.
                                                                     ..... Petitioners
                 Versus

State of Punjab and others
                                                                   ..... Respondents


CORAM : HON'BLE MR. JUSTICE DEEPAK SIBAL
                 HON'BLE MRS. JUSTICE SUKHVINDER KAUR

Present :        Mr. Rajesh Gupta, Advocate for the applicants-petitioners.
                        ***

DEEPAK SIBAL, J. (Oral)

(1) No ground for review of the judgment dated 18.12.2023 passed

in CWP No.28399 of 2023 is made out.

(2) Dismissed.

                                                          (DEEPAK SIBAL)
                                                              JUDGE


05.07.2024                                            ( SUKHVINDER KAUR )
sunil yadav                                                 JUDGE

Whether speaking/reasoned : Yes / No Whether reportable : Yes / No

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