Jubeda vs Ilyas And Others
2024 Latest Caselaw 10878 P&H

Punjab-Haryana High Court

Jubeda vs Ilyas And Others on 4 July, 2024

Author: Alka Sarin

Bench: Alka Sarin

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                        293                                              CR No.74 of 2021
                                                                         Date of Decision : 04.07.2024


                        Jubeda                                                             ....Petitioner
                                                           VERSUS
                        Ilyas and Others                                                ....Respondents


                        CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                        Present :    Mr. Amit Jain, Advocate for the petitioner.

                        ALKA SARIN, J. (Oral)

1. Present revision petition has been filed challenging the order

dated 11.08.2020 (Annexure P-4) passed by Additional District Judge, Nuh

whereby parties were directed to maintain status with regard to alienation of

suit property. Learned counsel for the petitioner states that the present

petition has since been rendered infructuous inasmuch as the main civil

misc. appeal itself stands dismissed as withdrawn vide order dated

24.07.2023 passed by Additional District Judge, Nuh.

2. Dismissed as having been rendered infructuous. Pending

applications, if any, also stand disposed off.

( ALKA SARIN ) 04.07.2024 JUDGE jk NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment