Promila Rani Etc vs Yogesh Agglarwal Etc
2024 Latest Caselaw 10845 P&H

Punjab-Haryana High Court

Promila Rani Etc vs Yogesh Agglarwal Etc on 4 July, 2024

Author: Alka Sarin

Bench: Alka Sarin

                            225
                                    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                                   CHANDIGARH

                                                                                   RSA-2404-1997 (O&M)
                                                                                   Date of Decision : 04.07.2024

                            Promila Rani and Anr.                                                  ... Appellant(s)
                                                                       Versus
                            Yogesh Aggarwal and Ors.                                             ... Respondent(s)


                            CORAM : HON'BLE MRS. JUSTICE ALKA SARIN


                            Present :       None.


                            ALKA SARIN, J. (Oral)

1. Vide order dated 04.01.2024 notices were issued to the parties.

As per the office report, notices issued to the appellants through ordinary

process have been received back unserved with the report that they were not

found residing at the given address. However, notices issued to them through

SHO concerned have been received back duly served. Today no one has put

in appearance on behalf of the appellants. It appears that the appellants are

not interested in pursuing the present appeal. In view thereof, this Court is

left with no other option but to dismiss the present appeal for non-

prosecution.

2. Dismissed for non-prosecution with liberty to revive in case

anything survives in the matter. Pending applications, if any, also stand

disposed off.

                            04.07.2024                                                  ( ALKA SARIN )
                            Yogesh Sharma                                                   JUDGE

NOTE: Whether speaking/non-speaking: Speaking Whether reportable: YES/NO

integrity of this order/judgment.